M/S Shree Jagdambaji Tubewells vs State Of Haryana And Others
2024 Latest Caselaw 1539 P&H

Punjab-Haryana High Court

M/S Shree Jagdambaji Tubewells vs State Of Haryana And Others on 23 January, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                                     Neutral Citation No:=2024:PHHC:010606




                                  Neutral Citation No. 2024:PHHC:010606

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

111(4)                                    ARB-163-2023
                                          Date of Decision:23.01.2024


M/s Shree Jagdambaji Tubewells
                                                       ... Petitioner


                                   Vs

State of Haryana and others
                                                       ... Respondents

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present:      Mr. Lajpat Rai Sharma, Advocate for the petitioner.

              Mr. Aman Bahri, Addl. A.G. Haryana.

SUVIR SEHGAL, J. (ORAL)

For order, see detailed judgment of even date passed in

ARB No. 160 of 2023, titled as Rajinder Kumar Contractor Versus

State of Haryana and others.

( SUVIR SEHGAL ) 23.01.2024 JUDGE pooja saini

Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No

Neutral Citation No:=2024:PHHC:010606

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