M/S Ram Ji Steels vs Simarpal Singh And Another
2024 Latest Caselaw 1535 P&H

Punjab-Haryana High Court

M/S Ram Ji Steels vs Simarpal Singh And Another on 23 January, 2024

                                                          Neutral Citation No:=2024:PHHC:010105




                                                             2024:PHHC:010105


233(5)   IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH
                                    CRM-A-979-2022(O&M)
                                  Date of Decision: 23.01.2024
M/S RAM JI STEELS
                                       ...Applicant-Appellant
                      Versus

SIMARPAL SINGH AND ANOTHER
                                                                   ......Respondents

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:       Dr. Pankaj Nanhera, and
               Mr. Pradeep Duhan, Advocates
               for the applicant-appellant.
                                        ****

HARPREET SINGH BRAR, J. (ORAL)

For detailed order see judgment dated 23.01.2024 passed in

CRM-A-900-2022 titled as M/s. Ram Ji Steels Vs. Simarpal Singh and

Another.

(HARPREET SINGH BRAR) JUDGE

23.01.2024 Ajay Goswami

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

Neutral Citation No:=2024:PHHC:010105

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