Gurdiyal Singh vs Ut Of Chandigarh & Ors
2024 Latest Caselaw 1416 P&H

Punjab-Haryana High Court

Gurdiyal Singh vs Ut Of Chandigarh & Ors on 22 January, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                                                   Neutral Citation No:=2024:PHHC:010902-DB




                                                                 2024:PHHC:010902-DB

           In the High Court of Punjab and Haryana at Chandigarh


                                            CWP No. 22311 of 2015 (O&M)
                                            Reserved on : 8.1.2024
                                            Date of Decision: 22.1.2024

Gurdiyal Singh                                                         ......Petitioner

                                     Versus


Union Territory, Chandigarh and others                             .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE LALIT BATRA

Argued by: None for the petitioner.

               Mr. Anil Mehta, Senior Standing Counsel with
               Mr. Aman Bahri, Advocate,
               Mr. Sumeet Jain, Advocate,
               Mr. Shobit Phutela, Advocate,
               for the respondent-U.T., Chandigarh

                            ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-6274-2015, titled Shri Anandpur Trust versus Union Territory,

Chandigarh and others.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) JUDGE

January 22, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2024:PHHC:010902-DB

1 of 1