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Paramjit Kaur And Others vs State Of Punjab And Others
2024 Latest Caselaw 1411 P&H

Citation : 2024 Latest Caselaw 1411 P&H
Judgement Date : 22 January, 2024

Punjab-Haryana High Court

Paramjit Kaur And Others vs State Of Punjab And Others on 22 January, 2024

                                                            Neutral Citation No:=2024:PHHC:008270




                                                         2024:PHHC:008270
CRM-M-59930-2023                                                         1

275(2)     IN THE HIGH COURT OF PUNJAB AND HARYANA
                         CHANDIGARH

                                                 CRM-M-59930-2023
                                                 Date of Decision: 22.01.2024

PARAMJIT KAUR AND OTHERS
                                                                  ...Petitioners
                                 V/S

STATE OF PUNJAB AND OTHERS
                                                                ...Respondents

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present: None for the parties.

           ASI Om Parkash in person.

                     ****
HARPREET SINGH BRAR J. (Oral)

For detailed order see judgment dated 22.01.2024 passed in

CRM-M-59685-2023 titled as Jagmeet Singh and Others Vs. State of

Punjab and Others.

(HARPREET SINGH BRAR) 22.01.2024 JUDGE Ajay Goswami

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2024:PHHC:008270

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