Rajbir Singh vs State Of Haryana And Ors
2024 Latest Caselaw 141 P&H

Punjab-Haryana High Court

Rajbir Singh vs State Of Haryana And Ors on 5 January, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                       Neutral Citation No:=2024:PHHC:000572




CWP-654-2015 & connected cases 2024:PHHC:000572                 1


        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


(441)                         CWP-654-2015
                              Date of Decision : January 05, 2024


Karampal and others                                      .. Petitioners


                              Versus

State of Haryana and others                              .. Respondents

(2)                           CWP-11199-2018

Anil Kumar                                               .. Petitioner


                              Versus

State of Haryana and others                              .. Respondents

(3)                           CWP-14979-2015

Sita Ram and others                                      .. Petitioners


                              Versus

State of Haryana and others                              .. Respondents

(4)                           CWP-20383-2015

Ram Rattan                                               .. Petitioner


                              Versus

State of Haryana and others                              .. Respondents

(5)                           CWP-21032-2015

Anil Kumar                                               .. Petitioner


                              Versus

State of Haryana and others                              .. Respondents




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                                                           Neutral Citation No:=2024:PHHC:000572




CWP-654-2015 & connected cases 2024:PHHC:000572                    2

(6)                              CWP-5199-2015

Neeraj Shukla and others                                    .. Petitioners


                                 Versus

State of Haryana and others                                 .. Respondents

(7)                              CWP-6385-2015

Rajbir Singh                                                .. Petitioner


                                 Versus

State of Haryana and others                                 .. Respondents

(8)                              CWP-8142-2015

Sumer Singh and others                                      .. Petitioners


                                 Versus

State of Haryana and others                                 .. Respondents

(9)                              CWP-8385-2015

Gulshan                                                     .. Petitioner


                                 Versus

State of Haryana and others                                 .. Respondents


CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI


Present:    None for the petitioners in all cases.

            Mr. Pankaj Middha, Addl. Advocate General, Haryana.


HARSIMRAN SINGH SETHI J. (ORAL)

1. No one has appeared on behalf of the petitioners in all

petitions. It can be safely presumed that the petitioners are not interested in

pursuing the present writ petitions keeping in view the reply filed by the

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Neutral Citation No:=2024:PHHC:000572

CWP-654-2015 & connected cases 2024:PHHC:000572 3

respondents according to which, the grant of a pay scale, which is being

objected to in these petitions, has been given to the petitioners as per the

judgment passed by the Division Bench of this Court in LPA No.928 of

2013 titled as Sumer Singh and others vs. State of Haryana and others,

decided on 07.05.2014, a copy of which has been appended with this

petition as Annexure P-11.

2. Dismissed for non-prosecution.

3. A photocopy of this order be placed on the file of other

connected cases.

January 05, 2024                 (HARSIMRAN SINGH SETHI)
harsha                                  JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2024:PHHC:000572

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