Mowgliaid Animal Welfare Society, ... vs State Of Punjab And Others
2024 Latest Caselaw 1392 P&H

Punjab-Haryana High Court

Mowgliaid Animal Welfare Society, ... vs State Of Punjab And Others on 20 January, 2024

                                                        Neutral Citation No:=2024:PHHC:010045




                                             Neutral Citation No. 2024:PHHC:010045

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

241-43                                                          CWP-22576-2022
                                                      Date of Decision: 20.01.2024

MOWGLIAID ANIMAL WELFARE SOCIETY
                                                                         ... Petitioners
                                            Versus


STATE OF PUNJAB AND OTHERS

                                                                     .... Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                              *****

Present:        Mr. Anurag Chopra, Advocate with
                Ms. Himani Jamwal, Advocate
                for the petitioner.

                Mr. Saurav Verma, Addl. A.G. Punjab.

                Mr. Arun Gosain, Advocate
                for respondent-AWBI in all cases.

                *****
VINOD S. BHARDWAJ. J. (ORAL)

For orders see judgment of even date passed by this Court in

CWP-5068-2022 titled "MowgliAid Animal Welfare Society versus State

of Haryana and others".

(VINOD S. BHARDWAJ) JUDGE JANUARY 20, 2024 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2024:PHHC:010045

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