Executive Engg. Pb. Water Supp vs Jai Singh Etc
2024 Latest Caselaw 1355 P&H

Punjab-Haryana High Court

Executive Engg. Pb. Water Supp vs Jai Singh Etc on 20 January, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                            Neutral Citation No:=2024:PHHC:007784




                                                2024:PHHC:007784

                IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

201                                             RSA-698-1997 (O&M)
                                                Date of Decision :20.01.2024

Executive Engineer, Punjab Water Supply
and Sewerage Board and others                                      ...Appellants

                                  Versus

Jai Singh and others                                              ....Respondents

CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:       None for the appellants.

               Mr. Vikas Singh, Advocate and
               Mr. A.S. Pannu, Advocate for the respondents.
                           ***

Harsimran Singh Sethi, J. (Oral)

No one appears on behalf of the appellant.

Further, there was no interim order in favour of the appellants

and the judgments and decrees of the Court below must have been executed.

Further, as per the learned counsel for the respondents, the

respondents have already retired from service.

Probably, for the reasons that all the respondents have already

been retired from service, no one is appearing on behalf of the appellants to

press the present appeal.

Dismissed for want of prosecution.

Civil Miscellaneous application pending, if any, is also

disposed of.

January 20, 2024                     (HARSIMRAN SINGH SETHI)
aarti                                         JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2024:PHHC:007784

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