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M/S Fx Hyundai vs P.O.L.C And Anr
2024 Latest Caselaw 1335 P&H

Citation : 2024 Latest Caselaw 1335 P&H
Judgement Date : 20 January, 2024

Punjab-Haryana High Court

M/S Fx Hyundai vs P.O.L.C And Anr on 20 January, 2024

2024: PHHC:008199

228-5
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-7588-2015 (O&M)
DECIDED ON: 20.01.2024
M/SFX HYUNDAI -- ee PETITIONER
VERSUS
P.O.L.C.ANDANOTHER = --------____ onus RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

Present: Mr. Rajesh Lamba, Advocate for the petitioner.

Mr. Anil Shukla, Advocate for respondent No.2.

SANJAY VASHISTH, J (QRAL)

For detailed order, see order of even date passed in CWP-

7571-2015 (O&M) titled as "M/s FX Hyundai vs. PO.L.C. and

another".

(SANJAY VASHISTH) 20.01.2024 JUDGE Lavisha

Whether speaking/reasoned _ Yes/No Whether reportable Yes/No

authenticity of this order/judgment

 
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