Darshan Dhrupadlal Majmudar vs State Of Punjab And Anr
2024 Latest Caselaw 1248 P&H

Punjab-Haryana High Court

Darshan Dhrupadlal Majmudar vs State Of Punjab And Anr on 19 January, 2024

                                                          Neutral Citation No:=2024:PHHC:008062




                                            2024:PHHC:008062
201-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRM-M-21262-2020
                                                  Date of decision: 19.01.2024


DARSHAN DHRUPADLAL MAJUMDAR
                                                                 ... PETITIONER
                           V/S

STATE OF PUNJAB AND ANOTHER
                                                             ... RESPONDENTS


CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. Pritam Singh Saini, Advocate
            for the petitioner.

            Mr. Subhash Godara, Addl. A.G., Punjab.

            Mr. Naveen Sharma, Advocate for
            respondent No.2/complainant.

                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

18840 of 2020 titled as Lalit Mohan Mehta and others versus State of Punjab

and another.

                                                  (HARPREET SINGH BRAR)
January 19, 2024                                        JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2024:PHHC:008062

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