Rakesh Kumar Kuldip Singh Wadhwan And ... vs Vivek Gupta And Anr
2024 Latest Caselaw 1245 P&H

Punjab-Haryana High Court

Rakesh Kumar Kuldip Singh Wadhwan And ... vs Vivek Gupta And Anr on 19 January, 2024

                                                          Neutral Citation No:=2024:PHHC:008096




                                                                 2024:PHHC:008096

201-15 IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                  CRM-M-35992-2021
                                                  Date of decision: 19.01.2024


RAKESH KUMAR KULDIP SINGH WADHWAN AND ANOTHER

                                                                 ... PETITIONERS
                           V/S

VIVEK GUPTA AND ANOTHER
                                                             ... RESPONDENTS


CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. Anand Chibber, Senior Advocate with
            Ms. Mannat Anand, Advocate
            for the petitioners.

            Mr. Naveen Sharma, Advocate
            for respondent No.1.

                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

18840 of 2020 titled as Lalit Mohan Mehta and others versus State of Punjab

and another.

                                                  (HARPREET SINGH BRAR)
January 19, 2024                                        JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2024:PHHC:008096

1 of 1