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State Of Punjab & Ors vs Shiv Dayal & Anr
2024 Latest Caselaw 13910 P&H

Citation : 2024 Latest Caselaw 13910 P&H
Judgement Date : 6 August, 2024

Punjab-Haryana High Court

State Of Punjab & Ors vs Shiv Dayal & Anr on 6 August, 2024

                      444 CWP No. 18156 of 2015


                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                  CWP No. 18156 of 2015
                                             Judgement Reserved on: 30.05.2024
                                          Judgement Pronounced on: August 6, 2024
                               (arising out of the order dated 01.04.2014, passed by the Industrial Tribunal, Bathinda,
                                   in Application No. 28 of 2012, u/s 33-C(2) of the Industrial Disputes Act, 1947)


                      State of Punjab & another
                                                                                                           ...Petitioner(s)
                                                   Versus
                      Shiv Dayal s/o Ram Lal & another.
                                                                                                        ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:          Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                        Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                        Ms. Alisha Sharda, Advocate.
                                        Mr. Amit Chaudhary, DAG, Punjab, for the petitioners.
                                        None for respondednt No. 1
                                                               -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No

 
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