State Of Punjab And Ors vs Rajinder Kumar And Ors
2024 Latest Caselaw 13855 P&H

Punjab-Haryana High Court

State Of Punjab And Ors vs Rajinder Kumar And Ors on 6 August, 2024

                      225 CWP No. 16015 of 2013


                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                  CWP No. 16015 of 2013
                                             Judgement Reserved on: 30.05.2024
                                          Judgement Pronounced on: August 6, 2024
                               (arising out of the order dated 13.09.2012, passed by the Industrial Tribunal, Bathinda,
                                  in Application No. 180 of 2004, u/s 33-C(2) of the Industrial Disputes Act, 1947)


                      State of Punjab & another
                                                                                                           ...Petitioner(s)
                                                  Versus
                      Rajinder Kumar s/o Bant Ram & others
                                                                                                        ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:          Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                        Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                        Ms. Alisha Sharda, Advocate.
                                        Mr. Amit Chaudhary, DAG, Punjab, for the petitioners.
                                        Mr. V.K. Shukla & Mr. Ashish Gupta, Advocates, for
                                        respondent Nos. 1 to 6.
                                                                -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No