State Of Punjab & Anr vs Baldev Singh & Ors
2024 Latest Caselaw 13848 P&H

Punjab-Haryana High Court

State Of Punjab & Anr vs Baldev Singh & Ors on 6 August, 2024

                      205 CWP No. 17735 of 2013


                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH

                                                  CWP No. 17735 of 2013
                                             Judgement Reserved on: 30.05.2024
                                          Judgement Pronounced on: August 6, 2024
                               (arising out of the order dated 12.03.2013, passed by the Industrial Tribunal, Bathinda,
                                  in Application No. 153 of 2008, u/s 33-C(2) of the Industrial Disputes Act, 1947)


                      State of Punjab & another
                                                                                                           ...Petitioner(s)
                                                    Versus
                      Baldev Singh s/o Inder Singh & others
                                                                                                        ...Respondent(s)

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                      Present:          Mr. Anurag Goyal, Advocate, Amicus Curiae.
                                        Mr. D.S. Patwalia, Senior Advocate, Amicus Curiae, with
                                        Ms. Alisha Sharda, Advocate.
                                        Mr. Amit Chaudhary, DAG, Punjab, for the petitioners.
                                        Mr. R.K. Arora & Mr. Jugam Arora, Advocates, for
                                        respondent Nos. 1 to 5.
                                                                -.-
                      SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if

any, stands disposed of, in terms of detailed observations made in the

judgment of even date, passed separately in CWP No. 06535 of 2017,

titled as "Kasturi Lal s/o Kundan Lal v. Municipal Corporation,

Amritsar and others", and 510 connected cases, including present

petition.

(SANJAY VASHISTH) JUDGE August 6, 2024 Pkapoor Whether speaking/reasoned? Yes/No Whether reportable? Yes/No