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Ashok Kumar And Ors vs State Of Haryana And Ors
2024 Latest Caselaw 13633 P&H

Citation : 2024 Latest Caselaw 13633 P&H
Judgement Date : 5 August, 2024

Punjab-Haryana High Court

Ashok Kumar And Ors vs State Of Haryana And Ors on 5 August, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

143 CWP-18563-2024
Date of decision: 05.08.2024

ASHOK KUMAR AND ORS
..-Petitioners
VERSUS

STATE OF HARYANA AND ORS
...Respondents
CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present: Mr. R.S. Malik, Advocate
for the petitioners.

Mr. Hitesh Pandit, Addl. AG, Haryana.

3K KK

DEEPAK SIBAL, J.(ORAL)

1. Learned counsel for the petitioners seeks to withdraw the

present petition.

2. Dismissed as withdrawn.

(DEEPAK SIBAL) JUDGE (DEEPAK MANCHANDA)

JUDGE

August 05, 2024

Nisha Yadav

Whether reasoned/speaking? Yes/No

Whether reportable? Yes/No

SHA 2024.08.08 17:20 | attest to the accuracy and authenticity of this order/judgment.

 
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