Malkit Singh @ Malkiat Singh vs Central Bureau Of Investigation
2024 Latest Caselaw 13412 P&H

Punjab-Haryana High Court

Malkit Singh @ Malkiat Singh vs Central Bureau Of Investigation on 1 August, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                     Neutral Citation No:=2024:PHHC:103802




        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH
211-5
                                                  CRM-M-28987-2024
                                                  Date of decision: 01.08.2024



Malkit Singh @ Malkiat Singh
                                                       ....Petitioner
                                        V/s
Central Bureau of Investigation
                                                       ....Respondent

CORAM: HON'BLE MR. JUSTICE MANJARI NEHRU KAUL


Present:    Mr. J.S. Ghumman, Advocate for the petitioner.

            Mr. Ravi Kamal Gupta, Standing counsel for CBI,
            for the respondent-CBI.

                                      *****
MANJARI NEHRU KAUL, J. (ORAL)

For orders, see separate detailed order/judgment of even date

passed in CRM-M-20634-2024 Pramod Kumar vs. Central Bureau of

Investigation.

(MANJARI NEHRU KAUL) JUDGE August 01, 2024 poonam Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

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