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Gurdeep Kaur And Another vs State Of Punjab And Others
2023 Latest Caselaw 16895 P&H

Citation : 2023 Latest Caselaw 16895 P&H
Judgement Date : 29 September, 2023

Punjab-Haryana High Court
Gurdeep Kaur And Another vs State Of Punjab And Others on 29 September, 2023
SANDEEP SETHI
2023.09.29 13:17

2023:PHHC:127034

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(203)
CRWP-7116-2023
Date of Decision:-29.09.2023

Gurdeep Kaur and another

beeeee Petitioners
Versus
The State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Paramjit Kumar, Advocate for the petitioners.
Mr. Kamalpreet Bawa, AAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. Mr. Paramjit Kumar, Advocate has put in appearance on

behalf of the petitioners and has filed his memorandum of appearance,

which is taken on record.

2. Learned counsel for the petitioners prays for withdrawal of the present petition.

3. In light of the above, the present petition stands dismissed as

withdrawn without expressing any opinion on the merits of the case.

4. It is made clear that filing or pendency of this petition or any order/direction passed in this petition shall not be an alibi or defence to the petitioners, in case, they are found involved in any illegal activity and the competent authorities of the State shall take appropriate action, in accordance with law.

(ALOK JAIN) JUDGE September 29, 2023.

sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment

 
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