Aishwarya vs State Of Punjab And Others
2023 Latest Caselaw 16889 P&H

                           111A                                                          2023:PHHC:127207

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                             CHANDIGARH


                                                                          CRWP No.5224 of 2023 (O&M)
                                                                          DATE OF DECISION : 29.09.2023



                           Aishwarya                                                             .....Petitioner

                                                                    versus

                           State of Punjab and Others                                          .....Respondents



                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                           Present :      Mr. Vikas Kumar Gupta, Advocate for the petitioner

                                          Mr. Adhiraj Singh Thind, AAG Punjab
                                                      ..

ALKA SARIN, J. (Oral):

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                           29.09.2023                                                     (ALKA SARIN)
                           parkash                                                            JUDGE




                                              NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.09.30 08:55 I attest to the accuracy and authenticity of this order/judgment