Citation : 2023 Latest Caselaw 16885 P&H
Judgement Date : 29 September, 2023
2023: PHHC:127203 119 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CR-2677-2023 (O&M) DECIDED ON: 29.09.2023 HARJINDERSINGH a PETITIONER VERSUS KARNAILKAUR ---- ae RESPONDENT
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH. Present: None for the petitioner.
Mr. Prateek Sodhi, Advocate for Mr. Manish Verma, Advocate for the respondent-caveator.
SANJAY VASHISTH, J (ORAL)
For detailed order, see order of even date passed in CR-
2205-2023 titled as "Harjinder Singh v. Karnail Kaur".
(SANJAY VASHISTH) 29.09.2023 JUDGE
Lavisha
Whether speaking/reasoned _ Yes/No Whether reportable Yes/No
LAVISHA 2023.09.30 09:51 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh
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