Prasanta Kumar Biswas And Others vs National Hydro Electric Power ...
2023 Latest Caselaw 16883 P&H

                                                 Neutral Citation No:=2023:PHHC:127073-DB




                                               2023:PHHC:127073-DB
       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                             LPA-1163-2023 (O&M)
                                             Date of decision: 29.09.2023

Prasanta Kumar Biswas & others                                 ....Appellants

                                   Versus

National Hydro Electric Power Corporation Ltd.& others
                                                               ....Respondents

CORAM: HON'BLE MR. JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN PALLI

Present: Mr. Kunal Mulwani, Advocate, for the appellants.

Mr. Lokesh Sinhal, Advocate.

RAVI SHANKER JHA, CHIEF JUSTICE (Oral)

CM-3537-LPA-2023 Application is allowed, as prayed for. The documents are taken on record as Annexures A-4 to A-

6. Main case Learned counsel for the appellants, at the outset, submits that the review application filed against the impugned order and judgment has since been dismissed, vide order dated 28.08.2023. Thus, he submits that he be permitted to withdraw this appeal with liberty to file afresh with better particulars and laying challenge to the said order, as well.

Dismissed as withdrawn with the liberty prayed for.

(RAVI SHANKER JHA) CHIEF JUSTICE

(ARUN PALLI) JUDGE September 29, 2023 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No

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Neutral Citation No:=2023:PHHC:127073-DB

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