Soumil Goyal vs Haryana Public Service ...
2023 Latest Caselaw 16867 P&H

                                                   Neutral Citation No:=2023:PHHC:128349-DB




                                                             2023:PHHC:128349-DB

           In the High Court of Punjab and Haryana at Chandigarh


                                          CWP No. 28498 of 2022 (O&M)
                                          Reserved on : 19.9.2023
                                          Date of Decision: 29.9.2023

Soumil Goyal                                                           .....Petitioner

                                   Versus


Haryana Public Service Commission and another                       ....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE KULDEEP TIWARI

Argued by: Mr. Baltej Singh Sidhu, Senior Advocate with
           Mr. Robin Singh Bhullar, Advocate
           for the petitioner.

               Ms. Harpriya Khaneka, Advocate
               for the respondent-HPSC.

               Mr. B.S.Khehar, Advocate
               for respondent No. 2.

               Registrar (Recruitment), Punjab and Haryana High Court,
               Chandigarh.
                          ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-331-2023, titled Moonak Garg and others versus Punjab and

Haryana High Court and others.

(SURESHWAR THAKUR) JUDGE

(KULDEEP TIWARI) JUDGE September 29, 2023 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:128349-DB

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