Jyoti vs State Of Haryana And Others
2023 Latest Caselaw 16860 P&H

                                                     Neutral Citation No:=2023:PHHC:127178-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

204                                                      2023:PHHC:127178-DB

                                                                RA-LP-6-2023 in
                                                                   LPA-315-2021
                                                     Date of Decision: 29.09.2023

Jyoti                                                                 .....Petitioner(s)

                                          Versus

State of Haryana and others                                        ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Mr. H.S. Saini, Advocate,
             for the review applicant/appellant.

G.S.SANDHAWALIA, J. (Oral)

1. No ground for review of the judgment dated 06.01.2023 is made

out.

2. Accordingly, the review application stands dismissed.

                                                     (G.S. SANDHAWALIA)
                                                             JUDGE


29.09.2023                                         (HARPREET KAUR JEEWAN)
shivani                                                     JUDGE

Whether reasoned/speaking                          Yes
Whether reportable                                 No

Neutral Citation No:=2023:PHHC:127178-DB

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