Jaswinder Kaur vs State Of Punjab
2023 Latest Caselaw 16733 P&H

                                                                                             2023:PHHC:126057


                                  273   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                      AT CHANDIGARH


                                                                         CRM-M-38947-2023
                                                                         Date of Decision: 25.09.2023

                                  JASWINDER KAUR                                       ...Petitioner

                                                                     Versus

                                  STATE OF PUNJAB                                      ...Respondent

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present:- Mr. Manoj R. Sharma, Advocate for the applicant/petitioner.

Mr. Kunal Vinayak, AAG, Punjab.

PANKAJ JAIN, J.(Oral)

Learned counsel for the petitioner seeks permission to

withdraw the present petition.

Allowed as prayed for.

                                  25.09.2023                                           (PANKAJ JAIN)
                                  Himanshu                                                 JUDGE

                                               Whether reasoned/speaking:     Yes/No
                                               Whether reportable:            Yes/No



HIMANSHU
2023.09.26 10:48

I attest to the accuracy and authenticity of this order/judgment.