Rajender Singh And Ors vs State Of Haryana And Anr
2023 Latest Caselaw 16616 P&H

                                                        Neutral Citation No:=2023:PHHC:125534




                                                          2023:PHHC:125534



231-2

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                               CM No. 799-CI of 2023 in/and
                                               RFA No. 1389 of 2013 (O&M)
                                               Date of decision: 22.09.2023


Rajender Singh and another
                                                                 ...Appellants
                                        Versus

The State of Haryana and others
                                                              ...Respondents


CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

Present:       Mr. Ram Bilas Gupta, Advocate
               for the applicants-appellants.

               Mr. Shivendra Swaroop, Deputy Advocate General, Haryana

                                        ****

HARKESH MANUJA, J.

For orders, see judgment of even date passed in CM

No. 798-CI of 2023 in/and RFA No. 1386 of 2013, titled "Ram

Kishan and others Versus The State of Haryana and others".

September 22, 2023                                   ( HARKESH MANUJA )
'dk kamra'                                                 JUDGE



        Whether Speaking / Reasoned :          Yes       No


        Whether Reportable :                   Yes       No

Neutral Citation No:=2023:PHHC:125534

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