Priyanka And Anr vs State Of Haryana And Others
2023 Latest Caselaw 16610 P&H

Citation : 2023 Latest Caselaw 16610 P&H
Judgement Date : 22 September, 2023

Punjab-Haryana High Court

Priyanka And Anr vs State Of Haryana And Others on 22 September, 2023

102

CRM-W-1388-2023 in CRWP-7882-2023

PRIYANKA AND ANR VS STATE OF HARYANA AND OTHERS

Present: Mr. Rahul Rathore, Advocate for
Applicant-respondent Nos.4 and 5.

Learned counsel for the applicant-respondent Nos.4 and 5 prays for withdrawal of the present application with liberty to file appropriate proceedings, in accordance with law.

Accordingly, without prejudice to the rights of applicant- respondent Nos.4 and 5, the present application stands dismissed as withdrawn with the aforesaid liberty.

(ALOK JAIN)

JUDGE September 22, 2023.

sandeep

SANDEEP SETHI

2023.09.27 12:40

| attest to the accuracy and integrity of this Order/Judgment

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