Simran Kaur vs State Of Punjab And Others
2023 Latest Caselaw 16495 P&H

                                                                                     2023:PHHC:124289

                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                             AT CHANDIGARH

            112                                                        CRWP No.9366 of 2023 (O&M)
                                                                       Date of decision: 21.09.2023

            Simran Kaur
                                                                                            ....Petitioner
                                                       Versus

            State of Punjab and others

                                                                                          ...Respondents
            CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY

            Present :              Mr. Ramneek Singh, Advocate for the petitioner.

                                   Ms. Himani Arora, AAG, Punjab.

                                               *****

AMAN CHAUDHARY. J.

1. The present petition has been filed for issuance of directions to the

official respondents to protect the life and liberty of the petitioner at the hands of

private respondents.

2. Learned counsel for the petitioner prays for withdrawal of the present

petition as the matter stands compromised.

3. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 21.09.2023 Ankur

Whether speaking/reasoned : Yes/No

Whether reportable : Yes/No

Ankur Goyal 2023.09.22 16:22 I attest to the accuracy and integrity of this order/judgment