Harsimran Kaur vs State Of Punjab And Others
2023 Latest Caselaw 16485 P&H

SANDEEP SETHI
2023.09.25 17:32

2023:PHHC:124687
CRWP-752-2023

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(211)
CRWP-752-2023
Date of Decision:-21.09.2023
Harsimran Kaur
Leeees Petitioner

Versus

State of Punjab and others

CORAM: HON'BLE MR. JUSTICE ALOK JAIN

3K 2k 2 3k

Present: Mr. Himanshu Chhabra, Advocate for the petitioner.
Mr. Kamalpreet Bawa, AAG, Punjab.

Mr. Nagar Singh, Advocate for
Mr. G.S. Salana, Advocate for respondent Nos.4 to 6.

36 2 2 2k
ALOK JAIN, J. (Oral)

1. The present petition has been filed for protection of life and

liberty of the petitioner at the hands of respondent Nos.4 to 6.

2. Vide order dated 17.03.2023, the parties were relegated to mediation, which has failed and both the parties assisted by their counsel are present in the Court and have been communicated.

3. There are serious allegations and counter-allegations from both sides and the parties do not wish to resolve the same amicably.

4. In light of the above, the present petition is disposed of with a direction to respondent Nos.2 and 3 to ensure the protection of life and

liberty of the petitioner but at the same time, this order shall not be taken as

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SANDEEP SETHI 2023.09.25 17:32

2023:PHHC:124687 CRWP-752-2023

a handle to harass the parents of respondent No.4 and other relatives of respondent No.4, namely, Smt. Raj Kaur (mother of respondent No.4) and Mandeep Kaur (sister of respondent No.4).

5. The police authorities shall abide by the law and the settled precedents by the Hon'ble Supreme Court of India in the litigation of matrimonial matters and shall not harass the private respondents unnecessarily.

6. It is made clear that filing or pendency of this petition or any order/direction passed in this petition shall not be an alibi or defence to the petitioner, in case, she is found involved in any illegal activity and the

respondent-Authorities shall take appropriate action, in accordance with

law.

7. Disposed of in the above terms.

(ALOK JAIN) JUDGE September 21, 2023.

sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

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