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Bala Devi vs State Of Haryana And Others
2023 Latest Caselaw 15368 P&H

Citation : 2023 Latest Caselaw 15368 P&H
Judgement Date : 6 September, 2023

Punjab-Haryana High Court
Bala Devi vs State Of Haryana And Others on 6 September, 2023
                                                                    Neutral Citation No:=




355

IOIN-RFA-1289-2023 in RFA-1289 of 2023 (O&M)

BALA DEVI VS STATE OF HARYANA AND OTHERS

Present:      None.

              ******

The present IOIN has been filed for correction qua the date of

passing of the referred judgment in para No.4 of the final order dated

17.08.2023 which was inadvertently typed as 10.10.2020 instead of

10.01.2020.

IOIN is allowed and correction is made only to the extent that

the date of passing of referred judgment in Para-4 of the final order dated

17.08.2023 be read as 10.01.2020 instead of 10.10.2020.

06.09.2023                                            (HARKESH MANUJA)
anil                                                      JUDGE




                                                                    Neutral Citation No:=

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