Rakesh Kumar vs State Of Haryana
2023 Latest Caselaw 15206 P&H

                                                                                             2023:PHHC:117074

                   220              IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                                                                    CRM-M-41414-2023
                                                                    Decided on: 05.09.2023


                   Rakesh Kumar                                                  ...Pe   oner

                                                           Versus

                   State of Haryana                                              ...Respondent


                   CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                   Present:         Mr. S.N. Pillania, Advocate,
                                    for the pe oner.

                                    Mr. Rajat Gautam, Addl. Advocate General, Haryana.

                                                   *****

                   ANOOP CHITKARA, J.

For detailed order, see the judgment of even date passed in

CRM-M-38853-2023, tled as "Surender Singh Vs. State of Haryana."

(ANOOP CHITKARA) JUDGE 05.09.2023 Jyo -II

Whether speaking/reasoned: Yes Whether reportable: No

JYOTI 2023.09.11 15:56 I attest to the accuracy and integrity of this order/judgment.