Ashok Kumar And Anr vs State Of Haryana
2023 Latest Caselaw 15202 P&H

Citation : 2023 Latest Caselaw 15202 P&H
Judgement Date : 5 September, 2023

Punjab-Haryana High Court

Ashok Kumar And Anr vs State Of Haryana on 5 September, 2023

                                                                                            2023:PHHC:117071

                   217-8            IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                                                                   CRM-M-40291-2023
                                                                   Decided on: 05.09.2023


                   Ashok Kumar and another                                      ...Pe   oners

                                                          Versus

                   State of Haryana                                             ...Respondent


                   CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                   Present:         Mr. P.K. Chugh, Advocate,
                                    for the pe oners.

                                    Mr. Rajat Gautam, Addl. Advocate General, Haryana.

                                                  *****

                   ANOOP CHITKARA, J.

For detailed order, see the judgment of even date passed in

CRM-M-38853-2023, tled as "Surender Singh Vs. State of Haryana."

(ANOOP CHITKARA) JUDGE 05.09.2023 Jyo -II

Whether speaking/reasoned: Yes Whether reportable: No

JYOTI 2023.09.11 15:56 I attest to the accuracy and integrity of this order/judgment.

Download the LatestLaws.com Mobile App