Jagjit Singh vs State Of Punjab And Others
2023 Latest Caselaw 15095 P&H

                                                                                   2023:PHHC:115742

                               In the High Court for the States of Punjab and Haryana
                                                At Chandigarh

                                                                     CWP-8721-2023 (O&M)
                                                                     Date of Decision:-04.09.2023

                 Jagjit Singh                                                     ... Petitioner

                                                       Versus

                 State of Punjab and others                                       ... Respondents

                 CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

                 Present:-        Mr. Amit Arora, Advocate, for the petitioner.

                                  Mr. Inderpreet Singh Kang, AAG, Punjab.

                                                       *****

GURVINDER SINGH GILL, J.(Oral)

Today, at the very outset, learned counsel for the petitioner

submits that he may be permitted to withdraw the instant petition with liberty

to avail of the remedy of statutory appeal.

In view of the aforesaid request, the present petition is dismissed

as withdrawn with liberty aforesaid. In case, any such appeal is entertained,

the same be disposed of expeditiously preferably within a period of 2 weeks

from filing of such appeal. The Appellate Authority shall take a lenient view

in the matter of condonation of delay particularly bearing in mind the fact

that the petitioner has approached this Court.

                 04.09.2023                                     ( GURVINDER SINGH GILL )
                 mohan                                                   JUDGE



                                  Whether speaking /reasoned       Yes / No

                                  Whether Reportable               Yes / No


MOHAN SINGH
2023.09.04 18:09
I attest to the accuracy and
authenticity of this
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