Jangbir Singh vs State Of Punjab And Another
2023 Latest Caselaw 15076 P&H

Citation : 2023 Latest Caselaw 15076 P&H
Judgement Date : 4 September, 2023

Punjab-Haryana High Court

Jangbir Singh vs State Of Punjab And Another on 4 September, 2023

ASHISH
2023.09.04 05:27

114 2023:PHHC:115785

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M No.44256 of 2023
Date of Decision: 04.09.2023

Lt. Col. Jangbir Singh ..... Petitioner
Versus
State of Punjab and another ....Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Rubal Garg, Advocate

for the petitioner.
REEK

PANKAJ JAIN, J. (ORAL)

Petition herein inter alia is for issuance of directions to official respondent to investigate and register an FIR against the accused.

After arguing for some time, counsel for the petitioner prays for permission to withdraw this petition with liberty to avail alternate remedies available under law.

Dismissed as withdrawn with liberty as prayed for.

Pending application(s), if any, shall also stand disposed off.

( PANKAJ JAIN ) JUDGE September 04, 2023 ashish Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order