Mustak vs State Of Haryana And Others
2023 Latest Caselaw 15071 P&H

                                                                                       2023:PHHC:115536




                         IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
                       Sr. No.:   119
                                                               Civil Writ Petition No.18433 of 2023
                                                               Date of Decision: September 04, 2023


                       Mustak
                                                                                 ..... PETITIONER(S)
                                                          VERSUS
                       State of Haryana & others
                                                                               ..... RESPONDENT(S)

                                                             ...

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA

...

PRESENT: - Mr. Deepak Kumar, Advocate, for the petitioner.

Mr. R.S. Budhwar, Additional Advocate General, Haryana.

. . .

Tribhuvan Dahiya, J (Oral)

Learned counsel for the petitioner seeks permission to

withdraw the petition with liberty to file a fresh one with better particulars.

Dismissed as withdrawn with liberty as prayed for.

(Tribhuvan Dahiya) Judge September 04, 2023 avin

Whether Speaking/ Reasoned: Yes/ No Whether Reportable: Yes/ No

AVIN KUMAR 2023.09.05 08:50 I attest to the accuracy and integrity of this order/judgment.t