Citation : 2023 Latest Caselaw 14944 P&H
Judgement Date : 2 September, 2023
Neutral Citation No. 2023:PHHC:117075-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
213-2
Date of decision:02.09.2023
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
HON'BLE MRS. JUSTICE MANISHA BATRA
****
RITU BAHRI, J. (oral)
CEA No.17
of 2021.
(RITU BAHRI) JUDGE
(MANISHA BATRA) 02.09.2023 JUDGE Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No
JYOTI 2023.09.15 10:35 I attest to the accuracy and integrity of this judgment/order
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!