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Satinderpal Kaur vs State Of Punjab And Others
2023 Latest Caselaw 14934 P&H

Citation : 2023 Latest Caselaw 14934 P&H
Judgement Date : 2 September, 2023

Punjab-Haryana High Court
Satinderpal Kaur vs State Of Punjab And Others on 2 September, 2023
2023:PHHC:115434
106 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRM-M-43867-2023
Date of Decision: September 02, 2023

SATINDERPAL KAUR ....Petitioner
VERSUS
STATE OF PUNJAB AND OTHERS ....Respondents

CORAM: HON'BLE MR. JUSTICE VIKAS SURI

Present: Mr. Neeraj Jain, Advocate for the petitioner.

36 2 ie 34

VIKAS SURI, J.CORAL)

At the very outset, learned counsel for the petitioner prays to withdraw the present petition with liberty to file a fresh petition with better particulars.

Dismissed as withdrawn with liberty aforesaid.

(VIKAS SURI) 02.09.2023 JUDGE Sangeeta

Whether reasoned/speaking: Yes/No Whether reportable: Yes/No

SANGEETA

2023.09.02 16:42

I attest to the accuracy and authenticity of this order/judgment

 
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