Kuldeep Kaur And Another vs State Of Punjab And Others
2023 Latest Caselaw 14930 P&H

SANDEEP SETHI
2023.09.02 13:01

2023:PHHC:115343

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(109)
CRWP-8669-2023
Date of Decision:-02.09.2023
Kuldeep Kaur and another
beeeee Petitioners
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Mr. Kamal Narula, Advocate for the petitioners.
Mr. Siddharth Attri, AAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1 Learned counsel for the petitioners prays for withdrawal of the

present petition with liberty to follow up with the representation dated

29.08.2023 (Annexure P-4) already filed with the competent authorities.

2. In light of the above, the present petition is dismissed as withdrawn.

3. It is made clear that this Court has not expressed any opinion

on the merits of the case and the liberty granted is only on the request of the counsel for the petitioners and is not a direction.

(ALOK JAIN) JUDGE September 02, 2023.

sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment