The Commissioner Of Customs, ... vs M/S Nk Impex India
2023 Latest Caselaw 14882 P&H

                                                                          Neutral Citation No. 2023:PHHC:114984-DB
                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                          237-1
                                                                Date of decision: 01.09.2023


                                                                                           .... Appellant
                                                                      Versus
                                                                                        .... Respondent

              CORAM: HON'BLE MS. JUSTICE RITU BAHRI
                     HON'BLE MRS. JUSTICE MANISHA BATRA

              Present :            Mr. Sunish Bindlish, Sr. Standing Counsel with
                                   Mr. Prashant Rana, Advocate for the appellant.

                                   Mr. Poojan Malhotra, Advocate for
                                   Mr. Sudhir Malhotra, Advocate for the respondent.

                                         ****

RITU BAHRI, J. (oral)

Learned counsel for the appellant states that in compliance of the

order dated 12.04.2023 passed by this Court, the adjudicating authority has

passed the final order on 10.07.2023 and this fact is not being disputed by the

counsel for the respondent.

In view of the above, this appeal is disposed of as having been

rendered infructuous.

                                                                                (RITU BAHRI)
                                                                                    JUDGE




                                                                                (MANISHA BATRA)
              01.09.2023                                                           JUDGE
              Jyoti-IV

Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No

JYOTI 2023.09.02 17:05 I attest to the accuracy and integrity of this judgment/order