Shivji Singh And Ors vs State Of Haryana And Another
2023 Latest Caselaw 14871 P&H

                                                     Neutral Citation No:=2023:PHHC:114684




2023:PHHC:114684
     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

224                              CRM-M-25742-2023
                                 Date of Decision: 1st September, 2023

Shivji Singh and others                                      ... Petitioners

                          Versus


State of Haryana and another                                 ... Respondents

CORAM : HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present:    Mr. Ajay Singh, Advocate for the petitioner.
            Mr. Rajiv Sidhu, Deputy Advocate General, Haryana.
            Mr. Rahul Singh, Advocate for respondent No.2.

                                 ***

AVNEESH JHINGAN , J.(Oral)

1. Learned counsel for the petitioners after arguing for some

time and realizing that there are allegations of forgery, in view of the

judgment of the Supreme Court in Parbatbhai Aahhir @ Parbatbhai

Bhimsinhbhai Karmur and others Vs. State of Gujarat and another,

2017 AIR (SC) 4843, is not pressing the petition at this stage with

liberty to raise all the issues before the Trial Court at an appropriate

stage.

2. Dismissed as not pressed.

3. Since the main case has been dismissed as not pressed the

pending application(s), if any is rendered infructuous.

(AVNEESH JHINGAN ) JUDGE st 1 September, 2023 anuradha Whether reasoned/speaking Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:114684

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