Jasbir Singh Alias Jassi Alias ... vs State Of Punjab
2023 Latest Caselaw 14868 P&H

                                                     Neutral Citation No:=2023:PHHC:114759




                                                            2023:PHHC:114759

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
215-2
                                                   CRM-M-42317-2023
                                            Date of decision: 01.09.2023

Jasbir Singh @ Jassi @ Babbu                                    .....Petitioner

                                  Versus

State of Punjab                                               .....Respondent

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Jagjeet Singh, Advocate
             for the petitioner.

             Mr. Amit Rana, Sr. DAG, Punjab.

                                   ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CRM-M-

41951-2023 titled as 'Harmanpreet Singh Vs. State of Punjab'.

01.09.2023                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE
             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No

Neutral Citation No:=2023:PHHC:114759

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