Usha Devi And Ors vs Kailash And Os
2023 Latest Caselaw 14866 P&H

                                                                              2023:PHHC:115468

                                IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                CHANDIGARH


                                                                         FAO-1228-2015 (O&M)
                                                            Date of Decision: September 01, 2023


             Usha Devi and others
                                                                                       ...Appellants

                                                       VERSUS

             Kailash and others
                                                                                    ...Respondents


             CORAM:               HON'BLE MRS. JUSTICE ARCHANA PURI


             Present:             Mr.Manoj Chahal, Advocate
                                  for the appellants.

                                  Mr.J.P.Sharma, Advocate,
                                  for respondents No.1 and 3.

                                  Mr.Varun Gupta, Advocate
                                  for respondent No.2.

                                  Mr.Suvir Dewan, Advocate
                                  for respondent No.4.


                                        ****

             ARCHANA PURI, J.

For detailed reasons recorded in judgment of even date, passed in

FAO-9782-2014 titled as Kailash and another vs. Usha Devi and others,

which shall form part of this order, the present appeal is allowed.

(ARCHANA PURI) JUDGE September 01, 2023 Vgulati

Whether speaking/reasoned Yes/No Whether reportable Yes/No VINEET GULATI 2023.09.05 14:59 I attest to the accuracy and authenticity of this document Chandigarh