Karam Singh vs State Of Haryana And Others
2023 Latest Caselaw 14858 P&H

Citation : 2023 Latest Caselaw 14858 P&H
Judgement Date : 1 September, 2023

Punjab-Haryana High Court

Karam Singh vs State Of Haryana And Others on 1 September, 2023

2023:PHHC: 115042
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

Sr. No.214 CWP-5844-2021
Date of Decision: 01.09.2023

Karam Singh .... Petitioner
Versus

State of Haryana and others ... Respondents

CORAM: HON'BLE MR. JUSTICE TRIBHUVAN DAHIYA
Present: None for the petitioner.

Mr. Ravi Pratap Singh, DAG Haryana.

3K 2 3k

TRIBHUVAN DAHIYA, J. (ORAL)

Last opportunity was granted to learned counsel for the petitioner to address arguments, vide order dated 18.07.2023.

None has appeared on behalf of the petitioner to address the

arguments.

Dismissed for non prosecution. (TRIBHUVAN DAHTYA) JUDGE 01.09.2023 Maninder Whether speaking/reasoned__:: Yes/No

Whether reportable : Yes/No

MANINDER

2023.09.01 18:41

I attest to the accuracy and authenticity of this order/judgment.

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