Ashok Kumar & Others vs State Of Haryana & Others
2023 Latest Caselaw 18846 P&H

                                                       Neutral Citation No:=2023:PHHC:140572




                                                                2023:PHHC:140572

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                   RFA-1132-2018 (O&M)
                                                   Date of decision: 31.10.2023

Ashok Kumar and others                                                ....Appellants
                                          Versus

State of Haryana and others                                          ....Respondents

CORAM:        HON'BLE MR. JUSTICE HARKESH MANUJA

Present:      Mr. Adarsh Jain, Advocate,
              Ms. Neha Dewan, Advocate,
              Mr. Rajiv Sharma, Advocate,
              Mr. Ram Bilas Gupta, Advocate,
              Mr. Navmohit Singh, Advocate,
              Mr. Kunal Dawar, Advocate,
              Mr. Chirag Kundu, Advocate,
              Mr. Aditya Jain, Advocate,
              Mr. Himanshu Arora, Advocate,
              Mr. Govind Chauhan, Advocate for the appellants-landowners.

              Mr. Shivendra Swaroop, Deputy Advocate General, Haryana.


                                          *****

HARKESH MANUJA. J.

For detailed orders, see judgment of even date passed in RFA No.

112 of 2019, titled "State of Haryana and another Versus Ashok Kumar and

others".

(HARKESH MANUJA) JUDGE October 31, 2023 Harish Kumar

Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

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