Mahadevi vs State Of Haryana And Another
2023 Latest Caselaw 18826 P&H

                                                       Neutral Citation No:=2023:PHHC:140590




                                                                 2023:PHHC:140590

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                   RFA-4241-2019 (O&M)
                                                   Date of decision: 31.10.2023

Smt. Mahadevi                                                         ....Appellant

                                          Versus


State of Haryana and another                                         ....Respondents


CORAM:        HON'BLE MR. JUSTICE HARKESH MANUJA

Present:      Mr. Adarsh Jain, Advocate,
              Ms. Neha Dewan, Advocate,
              Mr. Rajiv Sharma, Advocate,
              Mr. Ram Bilas Gupta, Advocate,
              Mr. Navmohit Singh, Advocate,
              Mr. Kunal Dawar, Advocate,
              Mr. Chirag Kundu, Advocate,
              Mr. Aditya Jain, Advocate,
              Mr. Himanshu Arora, Advocate,
              Mr. Govind Chauhan, Advocate for the appellant-landowner.

              Mr. Shivendra Swaroop, Deputy Advocate General, Haryana.


                                          *****

HARKESH MANUJA. J.

For detailed orders, see judgment of even date passed in RFA No.

112 of 2019, titled "State of Haryana and another Versus Ashok Kumar and

others".

(HARKESH MANUJA) JUDGE October 31, 2023 Harish Kumar

Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

Neutral Citation No:=2023:PHHC:140590 1 of 1 1 of 1