The State Of Haryana And Another vs Kishan Gopal And Others
2023 Latest Caselaw 18823 P&H

                                                        Neutral Citation No:=2023:PHHC:140558




                                                        2023:PHHC:140558
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                    RFA-119-2019 (O&M)
                                                    Date of decision: 31.10.2023

The State of Haryana and another                             ....Appellants
                                           Versus

Kishan Gopal and others                                    ......Respondents

CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

Present:       Mr. Shivendra Swaroop, Deputy Advocate General, Haryana.


               Mr. Adarsh Jain, Advocate,
               Ms. Neha Dewan, Advocate,
               Mr. Rajiv Sharma, Advocate,
               Mr. Ram Bilas Gupta, Advocate,
               Mr. Navmohit Singh, Advocate,
               Mr. Kunal Dawar, Advocate,
               Mr. Chirag Kundu, Advocate,
               Mr. Aditya Jain, Advocate,
               Mr. Himanshu Arora, Advocate,
               Mr. Govind Chauhan, Advocate for the respondents-landowners.

                                           *****

HARKESH MANUJA. J.

For detailed orders, see judgment of even date passed in

RFA No. 112 of 2019, titled "State of Haryana and another Versus Ashok Kumar

and others".

(HARKESH MANUJA) JUDGE October 31, 2023 joyti

Whether speaking/reasoned: Yes/No

Whether reportable: Yes/No

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