Kamaljit Singh vs State Of Punjab And Others
2023 Latest Caselaw 20817 P&H

Punjab-Haryana High Court

Kamaljit Singh vs State Of Punjab And Others on 30 November, 2023

                                                       Neutral Citation No:=2023:PHHC:152474




                                                              2023:PHHC:152474

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

237
                                                       CWP-2235-2022 (O & M)
                                                      Date of decision: 30.11.2023


KAMALJIT SINGH                                                         .....Petitioner

                                      Versus

STATE OF PUNJAB AND OTHERS                                            ...Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                                     *****

Present : Mr. Harpinder Singh, Advocate for the petitioner.

Mr. Teevar Sharma, Asst. A.G. Punjab for respondents No.1, 2 and 7.

None for respondents No. 3 to 6.

*****

VINOD S. BHARDWAJ. J.

Disposed of, in terms of the judgment dated 06.10.2023 passed

in CWP-7599-2020 titled as "Gursharan Singh and another versus State

of Punjab and others"

All the pending miscellaneous application(s), if any, are also

disposed of.

(VINOD S. BHARDWAJ) JUDGE

NOVEMBER 30, 2023 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:152474

1 of 1