Mam Chand And Ors vs Kamla Devi And O Rs
2023 Latest Caselaw 20795 P&H

Punjab-Haryana High Court

Mam Chand And Ors vs Kamla Devi And O Rs on 30 November, 2023

Author: Meenakshi I. Mehta

Bench: Meenakshi I. Mehta

                                                       Neutral Citation No:=2023:PHHC:152331




203                                                          2023:PHHC:152331
       IN THE HIGH COURT OF PUNJAB & HARYANA AT
                      CHANDIGARH

                                              RSA No.5009 of 2003 (O&M)
                                              Date of Decision: 30.11.2023

Mam Chand and others
                                                                   ...Appellants

                                  Versus

Kamla Devi and others
                                                                 ...Respondents

CORAM:       HON'BLE MRS. JUSTICE MEENAKSHI I. MEHTA

Present:-    Mr. R.S. Mamli, Advocate
             for the appellenats.

             Mr. Haneet Sharma, Advocate appearing for
             Mr. Ranjit Saini, Advocate
             for the respondents.

                                  *****

MEENAKSHI I. MEHTA, J. (Oral)

Learned counsel for the appellants seeks permission to withdraw the instant appeal while submitting that the parties have settled their dispute amicably and the connected appeal bearing RSA No.1148 of 2003 has already been decided in terms of the said compromise.

Learned counsel appearing for the respondents has submitted the copy of the judgment passed by the Co-ordinate Bench on 04.03.2009 in the afore-mentioned connected appeal and the same has been placed on the file. He further submits that he has no objection in the withdrawal of the present appeal.

Resultantly, the Regular Second Appeal in hand stands dismissed for having been withdrawn.

30.11.2023                                      (MEENAKSHI I. MEHTA)
neetu                                                JUDGE
                      Whether speaking/reasoned: Yes
                      Whether Reportable:        No

Neutral Citation No:=2023:PHHC:152331

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