Arshpreet Kaur vs Ravinder Pal Singh
2023 Latest Caselaw 20744 P&H

Punjab-Haryana High Court

Arshpreet Kaur vs Ravinder Pal Singh on 30 November, 2023

                                                                Neutral Citation No. : 2023:PHHC: 152301
                            TA-1548-2023 (O&M)                                                  -1-

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH
                            108
                                                                            TA-1548-2023 (O&M)
                                                                             Decided on : 30.11.2023

                            Arshpreet Kaur                           . . . Applicant/Petitioner
                                                       Versus
                            Ravinder Pal Singh                       . . . Respondent

                            CORAM:      HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. Rajat Dogra, Advocate
                                     for the petitioner.
                                                           ****

                            SANJAY VASHISTH, J. (Oral)

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(SANJAY VASHISTH) JUDGE

November 30, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

authenticity of this order/judgment