Sukhdev Singh vs State Of Punjab And Ors
2023 Latest Caselaw 20590 P&H

Punjab-Haryana High Court

Sukhdev Singh vs State Of Punjab And Ors on 28 November, 2023

                                                        Neutral Citation No:=2023:PHHC:151125




                                                              2023:PHHC:151125

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH
264

                                                        CWP-10428-2023 (O&M)
                                                      Date of decision: 28.11.2023

SUKHDEV SINGH                                                             .....Petitioner

                                      Versus

STATE OF PUNJAB AND OTHERS                                            ...Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

                               *****

Present : - None for the petitioner.

Mr. Ajit Singh Natt, AAG, Punjab

Mr. Nitin Thatai, Advocate for respondents No.7 and 8.

*****

VINOD S. BHARDWAJ. J.

Disposed of, in terms of the judgment dated 04.10.2023 passed

in CWP-7706-2022 and connected writ petitions titled as "Amarjeet Singh

Brar versus the Reserve Bank of India and others".

All the pending miscellaneous application(s), if any, are also

disposed of.

(VINOD S. BHARDWAJ) JUDGE NOVEMBER 28, 2023 vishal sharma

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2023:PHHC:151125

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