Mandeep Kaur vs State Of Haryana And Others
2023 Latest Caselaw 20408 P&H

Citation : 2023 Latest Caselaw 20408 P&H
Judgement Date : 23 November, 2023

Punjab-Haryana High Court

Mandeep Kaur vs State Of Haryana And Others on 23 November, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

ASHISH
2023.11.23 17:56

138 2023: PHHC:149639

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CRWP No.11427 of 2023 (O&M)
Date of Decision: 23.11.2023
Mandeep Kaur .....Petitioner
Versus

State of Haryana and others .... Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present: Mr. Sarvesh K. Gupta, Advocate

for the petitioner.
REEK

PANKAJ JAIN, J. (ORAL)

At the outset, counsel for the petitioner prays for permission

to withdraw this petition with liberty to file fresh one with better

particulars.

Dismissed as withdrawn with liberty as prayed for. Pending application(s), if any, shall also stand disposed off. (PANKAJ JAIN ) JUDGE November 23, 2023 ashish Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

| attest to the accuracy and integrity of this judgment/order

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