Ravinder vs State Of Haryana And Others
2023 Latest Caselaw 20234 P&H

Citation : 2023 Latest Caselaw 20234 P&H
Judgement Date : 21 November, 2023

Punjab-Haryana High Court

Ravinder vs State Of Haryana And Others on 21 November, 2023

2023:PHHC:147901
127

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Crl. Writ Petition No. 11325 of 2023
Date of Decision: November 21, 2023

Ravinder
desees Petitioner
versus

State of Haryana and others
eee Respondents

CORAM: HON'BLE MR.JUSTICE HARPREET SINGH BRAR

kK

Present:- | Mr. Mohammad Arshad, Advocate
for the petitioner

36 2 2

Harpreet Singh Brar, J. (Oral)

1. Learned counsel for the petitioner wishes to withdraw the present petition with liberty to seek grievance of the redressal raised in the present petition

by invoking appropriate remedy available to him in accordance with law.

2. Dismissed as withdrawn with the aforementioned liberty. (HARPREET SINGH BRAR) November 21, 2023 JUDGE

FECRA

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No

REENA

2023.11.21 17:18

| attest to the accuracy and integrity of this order/ judgment Chandigarh

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