Harjeet Kaur vs Satveer Singh
2023 Latest Caselaw 20095 P&H

Citation : 2023 Latest Caselaw 20095 P&H
Judgement Date : 20 November, 2023

Punjab-Haryana High Court

Harjeet Kaur vs Satveer Singh on 20 November, 2023

                                                               Neutral Citation No. : 2023:PHHC:146827
                                      TA-487-2023                                         -1-

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                     AT CHANDIGARH
                            107
                                                                          TA-487-2023
                                                                           Decided on : 20.11.2023

                            Harjeet Kaur                                  . . . Applicant/Petitioner
                                                          Versus
                            Satveer Singh                                 . . . Respondent

                            CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
                            PRESENT: Mr. S.S. Brar, Advocate
                                     for the petitioner.

                                    Mr. D.S. Khurana, Advocate
                                    for the respondent.
                                                         ****
                            SANJAY VASHISTH, J. (Oral)

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh Neutral Citation No. : 2023:PHHC:146827

(SANJAY VASHISTH) JUDGE

November 20, 2023 Lavisha

Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No

LAVISHA 2023.11.21 10:20 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh